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C/M Kunwar Singh Inter College And ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 7082 ALL

Citation : 2016 Latest Caselaw 7082 ALL
Judgement Date : 17 November, 2016

Allahabad High Court
C/M Kunwar Singh Inter College And ... vs State Of U.P. And 4 Others on 17 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53296 of 2016
 

 
Petitioner :- C/M Kunwar Singh Inter College And 2 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare
 
Counsel for Respondent :- C.S.C.,Harikesh Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of Shri Ashok Khare, learned Senior Counsel, put up as fresh on 21.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

 

 

 
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