Ravi Bhushan Rai vs University Of Allahabad
2016 Latest Caselaw 7053 ALL

Citation : 2016 Latest Caselaw 7053 ALL
Judgement Date : 16 November, 2016

Allahabad High Court

Ravi Bhushan Rai vs University Of Allahabad on 16 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 36181 of 2016
 

 
Petitioner :- Ravi Bhushan Rai
 
Respondent :- University Of Allahabad
 
Counsel for Petitioner :- Suneel Kumar Rai
 
Counsel for Respondent :- Neeraj Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted three weeks' time to file supplementary affidavit clearly stating as to when correction in the parentage was allowed by the Board. Reasons for delay filing of application shall also be explained.

List thereafter.

Order Date :- 16.11.2016

Ashish Nayan

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