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Pradeep Kumar Pathak And 11 Ors. vs State Of U.P. And 3 Others
2016 Latest Caselaw 7049 ALL

Citation : 2016 Latest Caselaw 7049 ALL
Judgement Date : 16 November, 2016

Allahabad High Court
Pradeep Kumar Pathak And 11 Ors. vs State Of U.P. And 3 Others on 16 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 39511 of 2016
 

 
Petitioner :- Pradeep Kumar Pathak And 11 Ors.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Prashant Kumar Tripathi,Rajeev Misra
 
Counsel for Respondent :- C.S.C.,Om Prakash Ojha,R.N. Ojha
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned Standing Counsel for respondent Nos.1, 2 and 3, as well as Shri O.P. Ojha, learned counsel appearing for respondent No.4 prays for and is granted six weeks, and no more time to file counter affidavit. Rejoinder affidavit may be filed within a period of one week thereafter.

List in the second week of January, 2017.

Order Date :- 16.11.2016

Ashish Nayan

 

 

 
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