Chandra Pal And Anr. vs State Of U.P.
2016 Latest Caselaw 7038 ALL

Citation : 2016 Latest Caselaw 7038 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Chandra Pal And Anr. vs State Of U.P. on 15 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1390 of 2014
 

 
Appellant :- Chandra Pal And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Mishra,Amit Kulshrestha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Bail of the appellants was heard and granted.

For order in detail, see order of date passed in Criminal Misc. Bail Application No. 12031 of 2014 of Criminal Appeal No. 1389 of 2014.

Order Date :- 15.11.2016

shailesh

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