Bhudev Singh vs C.B.I.
2016 Latest Caselaw 7036 ALL

Citation : 2016 Latest Caselaw 7036 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Bhudev Singh vs C.B.I. on 15 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12811 of 2015
 

 
Applicant :- Bhudev Singh
 
Opposite Party :- C.B.I.
 
Counsel for Applicant :- Dharmendra Singhal,Babit Kumar
 
Counsel for Opposite Party :- Anurag Khanna
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellant along with learned counsel for the CBI are present.

Learned counsel for the appellant seeks adjournment.

List after eight weeks before appropriate Bench.

Order Date :- 15.11.2016

shailesh

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