Hema Tripathi vs C.B.I. Acb Ghaziabad
2016 Latest Caselaw 7035 ALL

Citation : 2016 Latest Caselaw 7035 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Hema Tripathi vs C.B.I. Acb Ghaziabad on 15 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2477 of 2016
 

 
Appellant :- Hema Tripathi
 
Respondent :- C.B.I. Acb Ghaziabad
 
Counsel for Appellant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Respondent :- Gyan Prakash
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellant along with learned counsel for the CBI are present.

Learned counsel for the appellant seeks adjournment.

List after eight weeks.

Order Date :- 15.11.2016

shailesh

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