Surendra Rai vs State Of U.P.
2016 Latest Caselaw 7030 ALL

Citation : 2016 Latest Caselaw 7030 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Surendra Rai vs State Of U.P. on 15 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 4312 of 2008
 

 
Appellant :- Surendra Rai
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ch. N.A. Khan,Arun Srivastava,Govind Saran Hajela,S.P. Tewari
 
Counsel for Respondent :- Govt. Advocate,Awadhesh Rai
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

List peremptorily in the next cause list.

Order Date :- 15.11.2016.

Vinod.

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