Atul Pasi & Others vs State Of U.P.
2016 Latest Caselaw 7029 ALL

Citation : 2016 Latest Caselaw 7029 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Atul Pasi & Others vs State Of U.P. on 15 November, 2016

Bench: Vikram Nath, Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL APPEAL No. - 6163 of 2006
 

 
Appellant :- Atul Pasi & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pradeep Kumar Tiwari,Amit Kumar Singh,Jitendra Singh,Komal Krishna,P.K.Rai,P.K.S.Rathor,Sunil Kumar
 
Counsel for Respondent :- Govt. Advocate,Vishnu Verma
 
Hon'ble Vikram Nath, J.

Hon'ble Sheo Kumar Singh-I, J.

List peremptorily in the next cause list.

Order Date :- 15.11.2016.

Vinod.

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