C/M Of Manas Inter College ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 7006 ALL

Citation : 2016 Latest Caselaw 7006 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

C/M Of Manas Inter College ... vs State Of U.P. And 4 Others on 11 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 46204 of 2016
 

 
Petitioner :- C/M Of Manas Inter College Fatehpur And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Counsel for Respondent :- C.S.C.,N.L.Pandey,Nand Lal Pandey,Suyash Pandey
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, put up once again in the additional cause list on 15.11.2016.

Interim order, if any, is extended till the next cause list.

Order Date :- 11.11.2016

Ashish Nayan

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