Shaheed Bhagat Singh Institute ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7000 ALL

Citation : 2016 Latest Caselaw 7000 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Shaheed Bhagat Singh Institute ... vs State Of U.P. And 3 Others on 11 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 49846 of 2016
 

 
Petitioner :- Shaheed Bhagat Singh Institute Maudhi Jatt
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gopal Misra
 
Counsel for Respondent :- C.S.C.,Ankit Kumar Rai
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned Standing Counsel for the respondent State seeks further indulgence to obtain instructions.

Put up as fresh on 18.11.2016.

Order Date :- 11.11.2016

Ashish Nayan

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