Ajeet Kumar vs State Of U.P. And 2 Others
2016 Latest Caselaw 6997 ALL

Citation : 2016 Latest Caselaw 6997 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Ajeet Kumar vs State Of U.P. And 2 Others on 11 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 50530 of 2016
 

 
Petitioner :- Ajeet Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ram Sanehi Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned Standing Counsel for the respondent State prays for and is allowed 24 hours further time to obtain complete instructions in the matter.

Put up as fresh once again on 18.11.2016.

Order Date :- 11.11.2016

Ashish Nayan

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