Smt.Vidya Devi & Others vs Thakur Sri Narainji Maharaj & ...
2016 Latest Caselaw 6985 ALL

Citation : 2016 Latest Caselaw 6985 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Smt.Vidya Devi & Others vs Thakur Sri Narainji Maharaj & ... on 10 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 108 of 1999
 

 
Appellant :- Smt.Vidya Devi & Others
 
Respondent :- Thakur Sri Narainji Maharaj & Others
 
Counsel for Appellant :- M.K.Nigam,Rahul Sahai
 
Counsel for Respondent :- D.K.Tripathi,Ajendra Kumar,D.P. Yadav,Tarun Agrawal
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the parties, the case is passed over for the day.

List in the week commencing 12th December, 2016..

Order Date :- 10.11.2016

Vinod.

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