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Dharam Veer Singh vs Sri Ram Sharan Garg
2016 Latest Caselaw 6983 ALL

Citation : 2016 Latest Caselaw 6983 ALL
Judgement Date : 10 November, 2016

Allahabad High Court
Dharam Veer Singh vs Sri Ram Sharan Garg on 10 November, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 253 of 2006
 

 
Appellant :- Dharam Veer Singh
 
Respondent :- Sri Ram Sharan Garg
 
Counsel for Appellant :- S.P. Pandey,Amit Sinha,Anoop Trivedi,R.K. Pandey,S.K. Singh
 
Counsel for Respondent :- M.K. Gupta
 
Hon'ble Raghvendra Kumar, J.

Counter affidavits have been filed today, on delay condonation application and on substitution application, which are taken on record.

List in the next cause list.

Order Date :- 10.11.2016

Vinod.

 

 

 
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