Citation : 2016 Latest Caselaw 6982 ALL
Judgement Date : 10 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 510 of 2014 Appellant :- D.S. Victor And 3 Ors. Respondent :- Pradeep Richard Angelo And 8 Ors. Counsel for Appellant :- Arjun Singhal,Ajai Krishna,Ajal Krishna Counsel for Respondent :- Virendra Kr. Singh,D.S. Srivastava,Virendra Kumar Singh Hon'ble Raghvendra Kumar, J.
On the request of learned counsel for the parties, the case is passed over for the day.
List in the week commencing 08th December, 2016.
Interim order, if any, is extended till the next date of listing.
Order Date :- 10.11.2016
Vinod.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!