Smt. Shobha Rani & 3 Others vs State Of U.P. & 3 Others
2016 Latest Caselaw 6956 ALL

Citation : 2016 Latest Caselaw 6956 ALL
Judgement Date : 9 November, 2016

Allahabad High Court

Smt. Shobha Rani & 3 Others vs State Of U.P. & 3 Others on 9 November, 2016

Bench: Bala Krishna Narayana, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22055 of 2016
 

 
Petitioner :- Smt. Shobha Rani & 3 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Kamalesh Kumar Nishad
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Arvind Kumar Mishra-I,J.

(Order on Criminal Misc. Correction Application No. 353853 of 2016).

This is an application for correction of the order dated 21.10.2016.

In the tenth paragraph of fourth line Section "363" is deleted and substituted by Section "366".

The correction application is allowed. Office is directed to correct the certified copy of the order, if already issued.

Let a fresh copy be applied and issued.

Order Date :- 9.11.2016

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