Privates I.T.I Welfare ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6945 ALL

Citation : 2016 Latest Caselaw 6945 ALL
Judgement Date : 9 November, 2016

Allahabad High Court

Privates I.T.I Welfare ... vs State Of U.P. And 3 Others on 9 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 52402 of 2016
 

 
Petitioner :- Privates I.T.I Welfare Association And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ankit Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned Standing Counsel states that he has obtained instructions in the matter.

Let the Director, Social Welfare Department file his personal affidavit clarifying the circumstances noticed in the order of this Court dated 3.11.2016.

List on 24.11.2016.

Order Date :- 9.11.2016

Ashish Nayan

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