Citation : 2016 Latest Caselaw 6921 ALL
Judgement Date : 8 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 58 Case :- WRIT - C No. - 56005 of 2014 Petitioner :- Nagar Nigam Firozabad Thru. Up Nagar Ayujkat Respondent :- Shri Shivkant Dubey And Anr. Counsel for Petitioner :- Sahab Tiwari,Saurabh Tiwari,Shikha Tiwari,Smt. Sita Tiwari Counsel for Respondent :- C.S.C.,J.S. Pandey Hon'ble Suneet Kumar,J.
As prayed, put up this case on 22 November 2016 in the additional cause list.
Order Date :- 8.11.2016
APP
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