Rajesh Kumar vs Union Of India And Another
2016 Latest Caselaw 6919 ALL

Citation : 2016 Latest Caselaw 6919 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Rajesh Kumar vs Union Of India And Another on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 50941 of 2016
 

 
Petitioner :- Rajesh Kumar
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Ramgee Prasad
 
Counsel for Respondent :- A.S.G.I.,Bhanu Prakash Singh,Bhanu Praksh Singh
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 10 November 2016 in the additional cause list.

Order Date :- 8.11.2016

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