Bageesh Nath vs State Of U.P. And Another
2016 Latest Caselaw 6917 ALL

Citation : 2016 Latest Caselaw 6917 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Bageesh Nath vs State Of U.P. And Another on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 49764 of 2016
 

 
Petitioner :- Bageesh Nath
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Kuldeep Johri
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 16 November 2016 in the additional cause list.

Order Date :- 8.11.2016

APP

Download the LatestLaws.com Mobile App