Cheda Lal vs State Of U.P. And 4 Others
2016 Latest Caselaw 6916 ALL

Citation : 2016 Latest Caselaw 6916 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Cheda Lal vs State Of U.P. And 4 Others on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 49019 of 2016
 

 
Petitioner :- Cheda Lal
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 28 November 2016 in the additional cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 8.11.2016

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