Smt. Suman And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 6914 ALL

Citation : 2016 Latest Caselaw 6914 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Smt. Suman And Another vs State Of U.P. And 3 Others on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 46358 of 2016
 

 
Petitioner :- Smt. Suman And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Adil Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 9 November 2016 in the additional cause list.

Order Date :- 8.11.2016

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