Radhey Shyam Tiwari And Anr. vs Farooq Ahmad And 4 Ors.
2016 Latest Caselaw 6910 ALL

Citation : 2016 Latest Caselaw 6910 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Radhey Shyam Tiwari And Anr. vs Farooq Ahmad And 4 Ors. on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 49617 of 2016
 

 
Petitioner :- Radhey Shyam Tiwari And Anr.
 
Respondent :- Farooq Ahmad And 4 Ors.
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,Hanuman Prasad Dube,Satish Kumar Mishra,Sunil Kumar Misra
 

 
Hon'ble Suneet Kumar,J.

As prayed, put up this case on 17 November 2016 in the additional cause list.

Order Date :- 8.11.2016

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