Devendra Kumar Yadav @ D.K. Yadav vs State Of U.P.
2016 Latest Caselaw 6890 ALL

Citation : 2016 Latest Caselaw 6890 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Devendra Kumar Yadav @ D.K. Yadav vs State Of U.P. on 8 November, 2016

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37529 of 2016
 

 
Applicant :- Devendra Kumar Yadav @ D.K. Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vineet Singh Sengar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suneet Kumar,J.

Respondents are allowed four weeks' time to file counter affidavit.

List thereafter on 21 December 2016 before the appropriate Bench.

The matter shall not be treated as tied up or part heard to the Bench.

Order Date :- 8.11.2016

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