Citation : 2016 Latest Caselaw 6871 ALL
Judgement Date : 7 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 165 of 2016 Appellant :- Ram Gopal And 6 Ors. Respondent :- Ram Babu And 5 Ors. Counsel for Appellant :- Shikhar Awasthi Counsel for Respondent :- Anand Pati Tiwari Hon'ble Raghvendra Kumar, J.
On the request of learned counsel for the appellants, the case is passed over for the day.
List after six weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 07.11.2016
Vinod.
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