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Shyam Sunder And 2 Others vs State Of U.P. And Another
2016 Latest Caselaw 6866 ALL

Citation : 2016 Latest Caselaw 6866 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Shyam Sunder And 2 Others vs State Of U.P. And Another on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1099 of 2016
 

 
Appellant :- Shyam Sunder And 2 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Anubhav Chandra
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the appellant, the case is passed over for the day.

Put up this matter on 29th November, 2016, as fresh, before the appropriate Bench.

Order Date :- 07.11.2016

Vinod.

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Shyam Sunder And 2 Others vs State Of U.P. And Another
2016 Latest Caselaw 6866 ALL

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Shyam Sunder And 2 Others vs State Of U.P. And Another2016 Latest Caselaw 6866 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Shyam Sunder And 2 Others vs State Of U.P. And Another
2016 Latest Caselaw 6866 ALL