Biswadip Barua vs Union Of India And 2 Others
2016 Latest Caselaw 6851 ALL

Citation : 2016 Latest Caselaw 6851 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Biswadip Barua vs Union Of India And 2 Others on 7 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 51369 of 2016
 

 
Petitioner :- Biswadip Barua
 
Respondent :- Union Of India And 2 Others
 
Counsel for Petitioner :- Lokesh Kumar Dwivedi,Sushil Shukla
 
Counsel for Respondent :- A.S.G.I.,Ramesh Upadhyaya,Saurabh Srivastav
 

 
Hon'ble Ashwani Kumar Mishra,J.

Put up tomorrow i.e. on 8.11.2016, as fresh.

Order Date :- 7.11.2016

Ashish Nayan

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