State Of U.P. vs Sarvesh Kumar
2016 Latest Caselaw 6810 ALL

Citation : 2016 Latest Caselaw 6810 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

State Of U.P. vs Sarvesh Kumar on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- GOVERNMENT APPEAL No. - 375 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Sarvesh Kumar
 
Counsel for Appellant :- G.A.
 
Counsel for Respondent :- Amit Kumar Srivastava
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned AGA for the State is present.

Lower court's record has been received.

Office is directed to prepare paper book and list thereafter for hearing.

List after six weeks.

Order Date :- 4.11.2016

shailesh

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