Ramagya vs State Of U.P.
2016 Latest Caselaw 6791 ALL

Citation : 2016 Latest Caselaw 6791 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Ramagya vs State Of U.P. on 4 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Criminal Misc. Correction Application No. 338874 of 2016
 
In Re:
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23187 of 2016
 

 
Applicant :- Ramagya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinay Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Pramod Kumar Srivastava,J.

Heard.

Correction Application is allowed.

In the third line of the last paragraph of the order dated 25.10.2016, after the words ?District? and before the words ?Nagar? the "Kanpur" be deleted and substituted by "Kushi".

Order Date :- 04.11.2016

Vinod.

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