Jagpal Singh vs State Of U.P.
2016 Latest Caselaw 6790 ALL

Citation : 2016 Latest Caselaw 6790 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Jagpal Singh vs State Of U.P. on 4 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35373 of 2016
 

 
Applicant :- Jagpal Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shamsher Singh
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Pramod Kumar Srivastava, J.

On the request of learned counsel for the applicant, the case is passed over for day.

List in week commencing 03rd of November, 2016.

Order Date :- 04.11.2016.

Vinod.

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