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Prem Pal Singh vs State Of U.P. And Another
2016 Latest Caselaw 6787 ALL

Citation : 2016 Latest Caselaw 6787 ALL
Judgement Date : 4 November, 2016

Allahabad High Court
Prem Pal Singh vs State Of U.P. And Another on 4 November, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- APPLICATION U/S 482 No. - 27693 of 2016
 

 
Applicant :- Prem Pal Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Babu Sharma,Ardhendu Shekhar Sharma
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Pramod Kumar Srivastava, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

Put up on 25.11.2016, as fresh, before the appropriate Bench.

Order Date :- 04.11.2016.

Vinod.

 

 

 
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