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Badri Prasad vs State Of U.P.
2016 Latest Caselaw 6757 ALL

Citation : 2016 Latest Caselaw 6757 ALL
Judgement Date : 3 November, 2016

Allahabad High Court
Badri Prasad vs State Of U.P. on 3 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35109 of 2016
 

 
Applicant :- Badri Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ram Singh Yadav,Rohit Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned AGA wants to file counter affidavit within three weeks.

Rejoinder affidavit may be filed within a week thereafter.

List on 1st December 2016 before appropriate Bench.

Order Date :- 3.11.2016

shailesh

 

 

 
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