Ram Briksha vs State Of U.P. And Another
2016 Latest Caselaw 6750 ALL

Citation : 2016 Latest Caselaw 6750 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Ram Briksha vs State Of U.P. And Another on 2 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 26972 of 2016
 

 
Applicant :- Ram Briksha
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ripusudan Dubey,Savita Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava, J.

None is present.

List in next cause list.

Order Date :- 02.11.2016

Vinod.

Download the LatestLaws.com Mobile App