Bansh Lal vs State Of U.P.
2016 Latest Caselaw 6749 ALL

Citation : 2016 Latest Caselaw 6749 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Bansh Lal vs State Of U.P. on 2 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30114 of 2016
 

 
Applicant :- Bansh Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ranjeet Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava, J.

The case is passed over on the request of learned counsel for the applicant.

List in the next cause list.

Order Date :- 2.11.2016

Vinod.

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