Monu And Another vs State Of U.P. And Another
2016 Latest Caselaw 6748 ALL

Citation : 2016 Latest Caselaw 6748 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Monu And Another vs State Of U.P. And Another on 2 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Correction Application No. 323561 of 2016
 
In Re:-
 
Case :- APPLICATION U/S 482 No. - 29127 of 2016
 

 
Applicant :- Monu And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajiv Sisodia,Dhirendra Kumar Srivastav
 
Counsel for Opposite Party :- G.A. 
 
Hon'ble Pramod Kumar Srivastava, J.

Heard.

Correction Application is allowed.

In second paragraph of the order dated 30.09.2016, after the word Complaint Case No. 305 of 2015, "(Nanhey Vs. Dharamvir and others) under Section 384 IPC, P.S. Hasanpur, District Amroha, pending in the court of ACJM/ACJ (S.D.) Amroha? be deleted and substituted by the word ?(New No. 976 of 2016) (Surendra Singh Vs. Monu and others), Under Sections 452, 323, 504, 506 I.P.C., Police Station - Kotwali City, District - Bijnor, pending before the Court of A.C.J.M. Court No. 2, Bijnor?.

Order Date :- 02.11.2016.

Vinod.