Puneet Mahajan vs State Of U.P. & Another
2016 Latest Caselaw 6746 ALL

Citation : 2016 Latest Caselaw 6746 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Puneet Mahajan vs State Of U.P. & Another on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 3096 of 2016
 

 
Revisionist :- Puneet Mahajan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Vineet Kumar Sahu
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Yashwant Varma, J.

As prayed, put up on 10.11.2016, in the additional cause list.

Order Date :- 02.11.2016

Vinod.

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