Citation : 2016 Latest Caselaw 6744 ALL
Judgement Date : 2 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CRIMINAL REVISION No. - 826 of 2016 Revisionist :- Dr. Sanjay Agrawal Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Rakesh Kumar Gupta Counsel for Opposite Party :- G.A. Hon'ble Yashwant Varma, J.
As prayed, put up on 08.11.2016, in the additional cause list.
Order Date :- 2.11.2016
Vinod.
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