Devesh And 2 Others vs State Of U.P. And Another
2016 Latest Caselaw 6722 ALL

Citation : 2016 Latest Caselaw 6722 ALL
Judgement Date : 2 November, 2016

Allahabad High Court

Devesh And 2 Others vs State Of U.P. And Another on 2 November, 2016

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 30384 of 2016
 

 
Applicant :- Devesh And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Tarun Varma,Dharm Vir Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Yashwant Varma, J.

As prayed, put up on 07.11.2016, in the additional cause list.

Order Date :- 2.11.2016

Vinod.

Download the LatestLaws.com Mobile App