Dr. S.S. Gupta & Others vs State Of U.P. & Others
2016 Latest Caselaw 3333 ALL

Citation : 2016 Latest Caselaw 3333 ALL
Judgement Date : 31 May, 2016

Allahabad High Court

Dr. S.S. Gupta & Others vs State Of U.P. & Others on 31 May, 2016

Bench: Sudhir Agarwal, Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 51131 of 2002
 

 
Petitioner :- Dr. S.S. Gupta & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Anurag Khanna
 
Counsel for Respondent :- C.S.C.,Chandan Sharma,Kaushal Kishor Misra,Pramod Jain
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Prabhat Chandra Tripathi,J.

As prayed, passed over for the day.

Order Date :- 31.5.2016

Pravin

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