Citation : 2016 Latest Caselaw 3327 ALL
Judgement Date : 31 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 25426 of 2016 Petitioner :- Meerut City Transport Service Limited Respondent :- Dheeraj Kumar And 2 Others Counsel for Petitioner :- Samir Sharma Counsel for Respondent :- C.S.C. Hon'ble Pankaj Mithal,J.
Stay granted.
List on 19th July 2016.
For orders see order of date kept on the record of Writ Petition No. 25418 of 2016.
Order Date :- 31.5.2016
SKS
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