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Meerut City Transport Service ... vs Haji Mohd. Ilyas And 2 Others
2016 Latest Caselaw 3319 ALL

Citation : 2016 Latest Caselaw 3319 ALL
Judgement Date : 31 May, 2016

Allahabad High Court
Meerut City Transport Service ... vs Haji Mohd. Ilyas And 2 Others on 31 May, 2016
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - A No. - 25405 of 2016
 

 
Petitioner :- Meerut City Transport Service Limited
 
Respondent :- Haji Mohd. Ilyas And 2 Others
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Stay granted.

List on 19th July 2016.

For orders see order of date kept on the record of Writ Petition No. 25418 of 2016.

Order Date :- 31.5.2016

SKS

 

 

 
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