Jugal Kishor And Another vs Ram Krishna Gupta
2016 Latest Caselaw 3222 ALL

Citation : 2016 Latest Caselaw 3222 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Jugal Kishor And Another vs Ram Krishna Gupta on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 159 of 2013
 

 
Revisionist :- Jugal Kishor And Another
 
Opposite Party :- Ram Krishna Gupta
 
Counsel for Revisionist :- Pramod Kumar Srivastava,Shailesh Rai
 
Counsel for Opposite Party :- Ramendra Asthana,Archit Mehrotra,S.K. Mehrotra
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 30.5.2016

Sanjeev

Download the LatestLaws.com Mobile App