Minna @ Minta @ Jasvir Singh vs State Of U.P.
2016 Latest Caselaw 3207 ALL

Citation : 2016 Latest Caselaw 3207 ALL
Judgement Date : 30 May, 2016

Allahabad High Court

Minna @ Minta @ Jasvir Singh vs State Of U.P. on 30 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 13413 of 2016
 

 
Applicant :- Minna @ Minta @ Jasvir Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Keshawa Prasad Pandey,Krishna Chandra Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pramod Kumar Srivastava,J.

This is second bail application. First bail application was rejected by Hon'ble Ramesh Sinha, J. vide order dated 6.4.2015 passed in Crl. Misc. Bail Application No. 11028 of 2015.

List before appropriate Bench.

Order Date :- 30.5.2016

Sanjeev

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