Navin Maheshari vs State Of U.P. And 3 Others
2016 Latest Caselaw 3175 ALL

Citation : 2016 Latest Caselaw 3175 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Navin Maheshari vs State Of U.P. And 3 Others on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 25684 of 2016
 

 
Petitioner :- Navin Maheshari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Suresh Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Kumar Birla,J.

Learned Standing Counsel prays for and is granted a month time to file counter affidavit. Petitioner shall have three weeks thereafter to file rejoinder affidavit.

List immediately, thereafter, before appropriate Bench.

Order Date :- 27.5.2016

G.S

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