The Ndw India Assurnce Co. Ltd. vs Smt. Sushma Gupta & Others
2016 Latest Caselaw 3174 ALL

Citation : 2016 Latest Caselaw 3174 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

The Ndw India Assurnce Co. Ltd. vs Smt. Sushma Gupta & Others on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 33 of 1998
 

 
Appellant :- The Ndw India Assurnce Co. Ltd.
 
Respondent :- Smt. Sushma Gupta & Others
 
Counsel for Appellant :- V.M. Sahai,Amresh Sinha,S.C. Srivastava
 
Counsel for Respondent :- Amaresh Sinha,Ajay Rajendra,R.C. Kandpal,Surendra Pratap Singh,Virendra Kumar Gupta
 

 
Hon'ble Vivek Kumar Birla,J.

This case is passed over for the day on the ground of illness of Sri Amresh Sinha, learned counsel for the appellant.

List after three weeks.

Order Date :- 27.5.2016

G.S

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