Imamul Raja vs Sukhman And 4 Ors.
2016 Latest Caselaw 3172 ALL

Citation : 2016 Latest Caselaw 3172 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Imamul Raja vs Sukhman And 4 Ors. on 27 May, 2016

Bench: Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 278 of 2016
 

 
Appellant :- Imamul Raja
 
Respondent :- Sukhman And 4 Ors.
 
Counsel for Appellant :- Brij Kumar Yadav,Ashish Kumar Srivastava
 
Counsel for Respondent :- K S Chaudhary,Krishna Shanker Chaudhary
 

 
Hon'ble Vivek Kumar Birla,J.

This case is passed over for the day on the ground of illness of Sri B.K. Yadav, learned counsel for the appellant.

List after three weeks.

Order Date :- 27.5.2016

G.S

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