Kali Charan vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3170 ALL

Citation : 2016 Latest Caselaw 3170 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Kali Charan vs Dy. Director Of Consolidation, ... on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 13359 of 2007
 

 
Petitioner :- Kali Charan
 
Respondent :- Dy. Director Of Consolidation, Bareilly & Others
 
Counsel for Petitioner :- Pulak Ganguly
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, passed over for the day.

Order Date :- 27.5.2016

Pravin

Download the LatestLaws.com Mobile App