Ram Karan vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3163 ALL

Citation : 2016 Latest Caselaw 3163 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

Ram Karan vs Dy. Director Of Consolidation, ... on 27 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 9630 of 2007
 

 
Petitioner :- Ram Karan
 
Respondent :- Dy. Director Of Consolidation, Basti & Others
 
Counsel for Petitioner :- Tripathi B.G. Bhai,Indra Bhan Singh
 
Counsel for Respondent :- C.S.C.,Gopal Srivastava,Smt. Rekha Pundir
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, passed over for the day.

Order Date :- 27.5.2016

Pravin

Download the LatestLaws.com Mobile App