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Smt. Meena Kumari vs Smt. Gayatri Devi Alias Gatri
2016 Latest Caselaw 3161 ALL

Citation : 2016 Latest Caselaw 3161 ALL
Judgement Date : 27 May, 2016

Allahabad High Court
Smt. Meena Kumari vs Smt. Gayatri Devi Alias Gatri on 27 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 305 of 2003
 

 
Appellant :- Smt. Meena Kumari
 
Respondent :- Smt. Gayatri Devi Alias Gatri
 
Counsel for Appellant :- Shyam N. Upadhyay,A.N. Bhargava,Kameshwar Singh,Manoj Mishra,Prabhakar Pandey,Ratnakar Pandey,S.C. Mandhyan,S.K.Singh,Sudhakar Pandey
 
Counsel for Respondent :- Sankatha Rai,Dr. V.K. Rai,Ram Singh Patel,V.D. Ojha,V.K. Rai,Vijay Kumar Rai,Vijay Kumar Singh
 

 
Hon'ble Pramod Kumar Srivastava,J. 

List this case in the next cause list.

Order Date :- 27.5.2016

Sanjeev

 

 

 
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