State Of U.P. And 3 Ors. vs Siddharth Upbhokta Sahkari ...
2016 Latest Caselaw 3158 ALL

Citation : 2016 Latest Caselaw 3158 ALL
Judgement Date : 27 May, 2016

Allahabad High Court

State Of U.P. And 3 Ors. vs Siddharth Upbhokta Sahkari ... on 27 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 41 of 2016
 

 
Appellant :- State Of U.P. And 3 Ors.
 
Respondent :- Siddharth Upbhokta Sahkari Samiti Limited And Another
 
Counsel for Appellant :- Prem Prakash Chaudhary
 
Counsel for Respondent :- Anirudh Kumar Upadhyay
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 27.5.2016

Sanjeev

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