Ramveer vs State Of U.P.
2016 Latest Caselaw 3077 ALL

Citation : 2016 Latest Caselaw 3077 ALL
Judgement Date : 26 May, 2016

Allahabad High Court

Ramveer vs State Of U.P. on 26 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 3555 of 2013
 

 
Appellant :- Ramveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Daga,Rahul Chaturvedi
 
Counsel for Respondent :- Govt. Advocate,Arvind K. Pandey
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed by Shri Rahul Chaturvedi, learned counsel for the appellant, list this matter in the 2nd week of July, 2016.

Order Date :- 26.5.2016

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